Mohd. Qasim vs State Of U.P. And Others
2011 Latest Caselaw 239 ALL

Citation : 2011 Latest Caselaw 239 ALL
Judgement Date : 14 March, 2011

Allahabad High Court

Mohd. Qasim vs State Of U.P. And Others on 14 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 1574 of 2011
 

 
Petitioner :- Mohd. Qasim
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J. H. Khan,Gulrez Khan
 
Respondent Counsel :- C. S. C.,S.P.Srivastava
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is taken and accepted on record. Two weeks' time is allowed for filing rejoinder affidavit.

List this petition after three weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 14.3.2011

SRY

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