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Khem Chandra (Deceased) & Others vs Kaushal Kishore Sharma & Others
2011 Latest Caselaw 237 ALL

Citation : 2011 Latest Caselaw 237 ALL
Judgement Date : 14 March, 2011

Allahabad High Court
Khem Chandra (Deceased) & Others vs Kaushal Kishore Sharma & Others on 14 March, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 107 of 2011
 

 
Petitioner :- Khem Chandra (Deceased) & Others
 
Respondent :- Kaushal Kishore Sharma & Others
 
Petitioner Counsel :- Sunil Kumar
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1/1, 1/2 & 1/3 returnable at an early date.

List in week commencing 25.4.2011.

Till the next date of listing, further proceeding in Execution Case No. 1 of 1997 shall remain stayed.

Order Date :- 14.3.2011

OP

 

 

 
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