C/M, Sewa Shram Inter Collge Thru' ... vs State Of U.P. Thru' The D.M. And ...
2011 Latest Caselaw 226 ALL

Citation : 2011 Latest Caselaw 226 ALL
Judgement Date : 11 March, 2011

Allahabad High Court

C/M, Sewa Shram Inter Collge Thru' ... vs State Of U.P. Thru' The D.M. And ... on 11 March, 2011

Bench: D.S.R. Varma, Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 15898 of 2008
 

 
Petitioner :- C/M, Sewa Shram Inter Collge Thru' Its Manager & Another
 
Respondent :- State Of U.P. Thru' The D.M. And Others
 
Petitioner Counsel :- N.D. Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble D.S.R. Varma,J.

Hon'ble Vikram Nath,J.

The case is passed over on the illness slip of Mr. N.D. Shukla, learned counsel for the petitioners.

List in the next cause list.

Order Date :- 11.3.2011

sks-grade iv

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