Smt. Neelam @ Neelu Mishra vs Kaushal Kishore Mishra
2011 Latest Caselaw 225 ALL

Citation : 2011 Latest Caselaw 225 ALL
Judgement Date : 11 March, 2011

Allahabad High Court

Smt. Neelam @ Neelu Mishra vs Kaushal Kishore Mishra on 11 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 487 of 2010
 

 
Petitioner :- Smt. Neelam @ Neelu Mishra
 
Respondent :- Kaushal Kishore Mishra
 
Petitioner Counsel :- Rishi Kant Rai,Vinod Kumar Rai
 

 
Hon'ble Rajes Kumar,J.

List after three weeks. Office is directed to give report about the service of notice.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 11.3.2011

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