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Varun Kumar vs State Of U.P. & Others
2011 Latest Caselaw 219 ALL

Citation : 2011 Latest Caselaw 219 ALL
Judgement Date : 11 March, 2011

Allahabad High Court
Varun Kumar vs State Of U.P. & Others on 11 March, 2011
Bench: D.S.R. Varma, Vikram Nath



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 25720 of 2007
 

 
Petitioner :- Varun Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Amulya Ratna Srivastava
 
Respondent Counsel :- C.S.C.,G.P. Srivastava,Sidharth Verma
 

 
Hon'ble D.S.R. Varma,J.

Hon'ble Vikram Nath,J.

The case is passed over on the illness slip of Mr. A.R. Srivastava, learned counsel for the petitioner

List in the next cause list.

Order Date :- 11.3.2011

sks-grade iv

 

 

 
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