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Devender Pal Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 210 ALL

Citation : 2011 Latest Caselaw 210 ALL
Judgement Date : 11 March, 2011

Allahabad High Court
Devender Pal Singh And Others vs State Of U.P. And Others on 11 March, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 869 of 2011
 

 
Petitioner :- Devender Pal Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- M.P. Singh Gaur
 
Respondent Counsel :- C.S.C.,Shailendra Kumar Singh
 

 
Hon'ble V.K. Shukla,J.

This is an application seeking modification of order dated10.01.2011. The order dated 10.01.2011 is self contained order and requires no modification.

Consequently, present application is rejected.

Order Date :- 11.3.2011

SRY

 

 

 
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