Citation : 2011 Latest Caselaw 202 ALL
Judgement Date : 10 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 69876 of 2010 Petitioner :- Smt. Meena Devi And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Dr. Rajesh Kr. Srivastava Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Rejoinder affidavit filed today is accepted and taken on record. Learned standing counsel informs that counter affidavit in this case has been filed in the Registry of the Court on 13.01.2011, but the same is not on record. Office is directed to trace and place the same on record.
List in the next cause list.
Order Date :- 10.3.2011
SRY
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