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Shiv Sahai Singh vs State Of U.P. & Others
2011 Latest Caselaw 201 ALL

Citation : 2011 Latest Caselaw 201 ALL
Judgement Date : 10 March, 2011

Allahabad High Court
Shiv Sahai Singh vs State Of U.P. & Others on 10 March, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53281 of 2010
 

 
Petitioner :- Shiv Sahai Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vinod Kumar Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Eight weeks' and no more time is accorded to learned standing counsel for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 10.3.2011

SRY

 

 

 
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