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Dr. E.M. Lal vs Isha Charan
2011 Latest Caselaw 199 ALL

Citation : 2011 Latest Caselaw 199 ALL
Judgement Date : 10 March, 2011

Allahabad High Court
Dr. E.M. Lal vs Isha Charan on 10 March, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 14400 of 2011
 

 
Petitioner :- Dr. E.M. Lal
 
Respondent :- Isha Charan
 
Petitioner Counsel :- Praneet Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent, returnable at an early date.

List in week commencing 18.4.2011.

Order Date :- 10.3.2011

OP

 

 

 
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