Radhey Singh S.I.(M) Accounts vs State Of U.P. And Others
2011 Latest Caselaw 194 ALL

Citation : 2011 Latest Caselaw 194 ALL
Judgement Date : 10 March, 2011

Allahabad High Court

Radhey Singh S.I.(M) Accounts vs State Of U.P. And Others on 10 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 63015 of 2010
 

 
Petitioner :- Radhey Singh S.I.(M) Accounts
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vishesh Kumar Gupta
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Four weeks' further time is allowed to learned standing counsel for filing counter affidavit.

List this case after four weeks.

Order Date :- 10.3.2011

SRY

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