Raj Shree vs State Of U.P. And Others
2011 Latest Caselaw 193 ALL

Citation : 2011 Latest Caselaw 193 ALL
Judgement Date : 10 March, 2011

Allahabad High Court

Raj Shree vs State Of U.P. And Others on 10 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 67983 of 2010
 

 
Petitioner :- Raj Shree
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A. K. S. Bais,C. B. Dubey
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Rejoinder affidavit filed today is accepted and taken on record. Learned standing counsel informs that counter affidavit in this case has been filed in the Registry of the Court on 05.02.2011, but the same is not on record. Office is directed to trace and place the same on record.

List in the next cause list.

Order Date :- 10.3.2011

SRY

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