Bhagwan Swroop Gangwar vs State Of U. P. And Others
2011 Latest Caselaw 192 ALL

Citation : 2011 Latest Caselaw 192 ALL
Judgement Date : 10 March, 2011

Allahabad High Court

Bhagwan Swroop Gangwar vs State Of U. P. And Others on 10 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 63228 of 2010
 

 
Petitioner :- Bhagwan Swroop Gangwar
 
Respondent :- State Of U. P. And Others
 
Petitioner Counsel :- Aditya Prasad Mishra,Ravi Shanker Tiwari
 
Respondent Counsel :- C. S. C.,Mahesh Narain Singh
 

 
Hon'ble V.K. Shukla,J.

Rejoinder affidavit filed today is accepted and taken on record. Learned standing counsel informs that counter affidavit in this case has been filed in the Registry of the Court on 18.01.2011, but the same is not on record. Office is directed to trace and place the same on record.

List in the next cause list.

Order Date :- 10.3.2011

SRY

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