M/S New Punjab Calcutta Transport ... vs Smt. Beena Bhargawa And Others
2011 Latest Caselaw 188 ALL

Citation : 2011 Latest Caselaw 188 ALL
Judgement Date : 10 March, 2011

Allahabad High Court

M/S New Punjab Calcutta Transport ... vs Smt. Beena Bhargawa And Others on 10 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 577 of 2011
 

 
Petitioner :- M/S New Punjab Calcutta Transport Co. Pvt. Ltd.
 
Respondent :- Smt. Beena Bhargawa And Others
 
Petitioner Counsel :- K.K. Tripathi
 
Respondent Counsel :- Atul Dayal
 

 
Hon'ble Rajes Kumar,J.

Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice, if possible on Monday i.e. on 14.3.2011 as fresh.

Order Date :- 10.3.2011

Download the LatestLaws.com Mobile App