Om Vir Singh vs State Of U.P. And Others
2011 Latest Caselaw 187 ALL

Citation : 2011 Latest Caselaw 187 ALL
Judgement Date : 10 March, 2011

Allahabad High Court

Om Vir Singh vs State Of U.P. And Others on 10 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 40992 of 2010
 

 
Petitioner :- Om Vir Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dharm Vir Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 10.3.2011

SRY

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