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Sada Shiv vs State Of U.P. And Another
2011 Latest Caselaw 186 ALL

Citation : 2011 Latest Caselaw 186 ALL
Judgement Date : 10 March, 2011

Allahabad High Court
Sada Shiv vs State Of U.P. And Another on 10 March, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 69795 of 2010
 

 
Petitioner :- Sada Shiv
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Dr. Rajesh Kr. Srivastava
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Four weeks' further time is allowed to learned standing counsel for filing counter affidavit.

List this case after four weeks.

Order Date :- 10.3.2011

SRY

 

 

 
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