Citation : 2011 Latest Caselaw 183 ALL
Judgement Date : 10 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 14386 of 2011 Petitioner :- Naresh Kumar Respondent :- Anil Kumar Agrawal Petitioner Counsel :- J.S. Pandey Hon'ble Rajes Kumar,J.
Issue notice to respondent, returnable at an early date.
List in week commencing 18.4.2011.
Till the next date of listing, the proceeding in suit no. 690 of 2010 pending before the Civil Judge (Senior Division), Agra shall remain stayed.
Order Date :- 10.3.2011
OP
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