Dinesh Prasad vs Ram Naresh Sahni And Another
2011 Latest Caselaw 170 ALL

Citation : 2011 Latest Caselaw 170 ALL
Judgement Date : 9 March, 2011

Allahabad High Court

Dinesh Prasad vs Ram Naresh Sahni And Another on 9 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 14021 of 2011
 

 
Petitioner :- Dinesh Prasad
 
Respondent :- Ram Naresh Sahni And Another
 
Petitioner Counsel :- Shash Ikant Shukla
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1 & 2, returnable at an early date.

List in week commencing 4.4.2011.

Order Date :- 9.3.2011

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