Ram Siromani vs State Of U.P. Thru' D.M. And Others
2011 Latest Caselaw 166 ALL

Citation : 2011 Latest Caselaw 166 ALL
Judgement Date : 9 March, 2011

Allahabad High Court

Ram Siromani vs State Of U.P. Thru' D.M. And Others on 9 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 13951 of 2011
 

 
Petitioner :- Ram Siromani
 
Respondent :- State Of U.P. Thru' D.M. And Others
 
Petitioner Counsel :- Vibha Srivastava
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Rajes Kumar,J.

The matter relates to the U.P. Zamindari Abolition & Land Reforms Act and is cognizable by the Revenue Court.

Put up day after tomorrow i.e. on 11.3.2011 as fresh before the appropriate Bench.

Order Date :- 9.3.2011

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