Bajaj Allianz General Insurance ... vs Shri Devi Deen & Others
2011 Latest Caselaw 162 ALL

Citation : 2011 Latest Caselaw 162 ALL
Judgement Date : 9 March, 2011

Allahabad High Court

Bajaj Allianz General Insurance ... vs Shri Devi Deen & Others on 9 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 78 of 2011
 

 
Petitioner :- Bajaj Allianz General Insurance Company Ltd.
 
Respondent :- Shri Devi Deen & Others
 
Petitioner Counsel :- Baleshwar Chaturvedi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant states that he has filed the certificate of deposit on 27.1.2011.Office may verify and the stamp reporter may give report regarding the same.

Order Date :- 9.3.2011

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