New India Assurance Co Ltd vs Surendra Kumar Jain & Others
2011 Latest Caselaw 161 ALL

Citation : 2011 Latest Caselaw 161 ALL
Judgement Date : 9 March, 2011

Allahabad High Court

New India Assurance Co Ltd vs Surendra Kumar Jain & Others on 9 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2011 of 2005
 

 
Petitioner :- New India Assurance Co Ltd
 
Respondent :- Surendra Kumar Jain & Others
 
Petitioner Counsel :- S.C. Srivastava
 
Respondent Counsel :- V.S. Kushwaha,B.R. Singh Yadav,R.P.Yadav,V.P.S. Kushwaha
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appeal has filed an application for grant of three weeks' time to file the paper book.

As prayed, list this case after three weeks. In the meantime, paper book may be filed. In case paper book is not filed, office will list the case under Chapter XIII Rule 3 for order rather than under the heading of hearing.

Order Date :- 9.3.2011

Download the LatestLaws.com Mobile App