Rahul Yadav And Others vs State Of U.P. And Others
2011 Latest Caselaw 156 ALL

Citation : 2011 Latest Caselaw 156 ALL
Judgement Date : 9 March, 2011

Allahabad High Court

Rahul Yadav And Others vs State Of U.P. And Others on 9 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 14106 of 2011
 

 
Petitioner :- Rahul Yadav And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ajay Kumar Yadav,Nagina Singh Yadav
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Connect this petition with Writ Petition No.46298 of 2010 and list on the date fixed. In the meantime, learned Standing Counsel may file a counter affidavit.

Order Date :- 9.3.2011

SRY

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