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Arun Kumar Singh And Others vs State Of U.P. And Another
2011 Latest Caselaw 140 ALL

Citation : 2011 Latest Caselaw 140 ALL
Judgement Date : 8 March, 2011

Allahabad High Court
Arun Kumar Singh And Others vs State Of U.P. And Another on 8 March, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 10855 of 2011
 

 
Petitioner :- Arun Kumar Singh And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- O.P. Singh Sikarwar,Rajnee Kant Pandey
 
Respondent Counsel :- C. S. C.,Pushpendra Singh
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No.1. Sri Gautam Baghel, Advocate, has entered  appearance on behalf of respondent No.2.

Each one of the respondents is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Selection/appointment made during this period shall abide by final orders to be passed by this Court.

Order Date :- 8.3.2011

SRY

 

 

 
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