Smt. Gayatri Devi Sharma vs State Of U.P. And Others
2011 Latest Caselaw 138 ALL

Citation : 2011 Latest Caselaw 138 ALL
Judgement Date : 8 March, 2011

Allahabad High Court

Smt. Gayatri Devi Sharma vs State Of U.P. And Others on 8 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 10226 of 2011
 

 
Petitioner :- Smt. Gayatri Devi Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- M. Shahanshah Khan
 
Respondent Counsel :- C. S. C.,S.C.Mishra
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1, 2 and 3. Sri Rahul Jain, Advocate along with Sri S.C. Mishra, Advocate, has entered appearance on behalf of respondent No.4.

Each one of the respondents is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 8.3.2011

SRY

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