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C/M Awadh Narain Singh ... vs State Of U.P. And Others
2011 Latest Caselaw 135 ALL

Citation : 2011 Latest Caselaw 135 ALL
Judgement Date : 8 March, 2011

Allahabad High Court
C/M Awadh Narain Singh ... vs State Of U.P. And Others on 8 March, 2011
Bench: Devendra Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 13781 of 2011
 

 
Petitioner :- C/M Awadh Narain Singh Mahavidyalaya And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V.K. Singh,G.K. Singh
 
Respondent Counsel :- C.S.C.,A.K. Srivastava
 

 
Hon'ble Devendra Pratap Singh,J.

Learned counsel for the petitioner does not want to press the petitioner.

Accordingly, writ petition is rejected.

Order Date :- 8.3.2011

AK

 

 

 
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