Citation : 2011 Latest Caselaw 129 ALL
Judgement Date : 8 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 13514 of 2011 Petitioner :- Babu Khan Respondent :- Zamirulla Khan Alias Gullu And Others Petitioner Counsel :- Yogendra Nath Rai Hon'ble Rajes Kumar,J.
Sri C.K. Rai, Advocate, states that he has filed caveat in the office yesterday. The caveat is not on record.
On the request of learned counsel for both the parties, put up day after tomorrow i.e. on 10.3.2011 as fresh showing the name of Sri C.K. Rai as counsel for the respondents.
Order Date :- 8.3.2011
OP
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