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Madan Gopal Gupta vs Agra Development Authority & ...
2011 Latest Caselaw 128 ALL

Citation : 2011 Latest Caselaw 128 ALL
Judgement Date : 8 March, 2011

Allahabad High Court
Madan Gopal Gupta vs Agra Development Authority & ... on 8 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 42 of 2007
 

 
Petitioner :- Madan Gopal Gupta
 
Respondent :- Agra Development Authority & Another
 
Petitioner Counsel :- N.D. Kesari,P.K. Kesari
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 10.2.2001. The service on respondent No.2 deemed sufficient.

This appeal was admitted on 5.2.2007.

Office to list the appeal before the appropriate Court rather than before the Division Bench.

Order Date :- 8.3.2011

NS

 

 

 
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