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Babu Khan vs Zamirulla Khan Alias Gullu And ...
2011 Latest Caselaw 122 ALL

Citation : 2011 Latest Caselaw 122 ALL
Judgement Date : 8 March, 2011

Allahabad High Court
Babu Khan vs Zamirulla Khan Alias Gullu And ... on 8 March, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 13515 of 2011
 

 
Petitioner :- Babu Khan
 
Respondent :- Zamirulla Khan Alias Gullu And Others
 
Petitioner Counsel :- Yogendra Nath Rai
 

 
Hon'ble Rajes Kumar,J.

Sri C.K. Rai, Advocate, states that he has filed caveat in the office yesterday. The caveat is not on record.

On the request of learned counsel for both the parties, put up day after tomorrow i.e. on 10.3.2011 as fresh showing the name of Sri C.K. Rai as counsel for the respondents.

Order Date :- 8.3.2011

OP

 

 

 
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