Const. No. 486, Suresh Shukla And ... vs State Of U.P. And Others
2011 Latest Caselaw 119 ALL

Citation : 2011 Latest Caselaw 119 ALL
Judgement Date : 8 March, 2011

Allahabad High Court

Const. No. 486, Suresh Shukla And ... vs State Of U.P. And Others on 8 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 10784 of 2011
 

 
Petitioner :- Const. No. 486, Suresh Shukla And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.R. Dube,P.N. Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Wednesday. By that time, learned standing counsel shall comply with the order dated 22.02.2011 passed by this Court.

Order Date :- 8.3.2011

SRY

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