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Smt. Chandra Devi vs Shri Chhed Alal
2011 Latest Caselaw 117 ALL

Citation : 2011 Latest Caselaw 117 ALL
Judgement Date : 8 March, 2011

Allahabad High Court
Smt. Chandra Devi vs Shri Chhed Alal on 8 March, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 13519 of 2011
 

 
Petitioner :- Smt. Chandra Devi
 
Respondent :- Shri Chhed Alal
 
Petitioner Counsel :- Shams Vikas,K.K. Roy
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent, returnable at an early date. The petitioner may take necessary steps.

Order Date :- 8.3.2011

OP

 

 

 
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