Cantonment Board, Meerut Cantt. ... vs Bhanu Pratap Singh & Others
2011 Latest Caselaw 106 ALL

Citation : 2011 Latest Caselaw 106 ALL
Judgement Date : 7 March, 2011

Allahabad High Court

Cantonment Board, Meerut Cantt. ... vs Bhanu Pratap Singh & Others on 7 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 85 of 2011
 

 
Petitioner :- Cantonment Board, Meerut Cantt. Thru' Executive Officer
 
Respondent :- Bhanu Pratap Singh & Others
 
Petitioner Counsel :- Mohd. Isa Khan
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1 to 18. The notices may be served by registered post as well as personally by the revisionist. Necessary steps may be taken by the revisionist.

List in week commencing 4.4.2011.

Till the next date of listing, the proceeding in Suit No. 864 of 2008 Bhanu Pratap Singh and others Vs. Cantonment Board, Meerut shall remain stayed.

Order Date :- 7.3.2011

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