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Yogesh Prakash Singh vs State Of U.P. And Others
2011 Latest Caselaw 105 ALL

Citation : 2011 Latest Caselaw 105 ALL
Judgement Date : 7 March, 2011

Allahabad High Court
Yogesh Prakash Singh vs State Of U.P. And Others on 7 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 317 of 2011
 

 
Petitioner :- Yogesh Prakash Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.N. Tripathi,Ashok Khare
 
Respondent Counsel :- C.S.C.,K.S. Mishra,Lallan Pd. Pal,Mahesh Narain Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of learned  counsel for the appellant, put up this case as fresh on 9.3.2011.

Order Date :- 7.3.2011

NS

 

 

 
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