Smt. Usha Mishra vs District Basic Shiksha Adhikari ...
2011 Latest Caselaw 104 ALL

Citation : 2011 Latest Caselaw 104 ALL
Judgement Date : 7 March, 2011

Allahabad High Court

Smt. Usha Mishra vs District Basic Shiksha Adhikari ... on 7 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 315 of 2011
 

 
Petitioner :- Smt. Usha Mishra
 
Respondent :- District Basic Shiksha Adhikari And Others
 
Petitioner Counsel :- Saurabh Jain,Pramod Kumar Jain
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of learned counsel for the appellant, put up this case as fresh on 9.3.2011. He may file a better date chart.

Order Date :- 7.3.2011

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