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Food Corporation Of India vs M/S Shanker Rice Mills Bishalpur
2011 Latest Caselaw 103 ALL

Citation : 2011 Latest Caselaw 103 ALL
Judgement Date : 7 March, 2011

Allahabad High Court
Food Corporation Of India vs M/S Shanker Rice Mills Bishalpur on 7 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 298 of 1995
 

 
Petitioner :- Food Corporation Of India
 
Respondent :- M/S Shanker Rice Mills Bishalpur
 
Petitioner Counsel :- G.C.Bhattacharya,Satya Prakash
 
Respondent Counsel :- A.B. Goyal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The appellant had filed an application for substituting the legal heirs of the respondent.

Issue notice to the proposed legal heirs of the respondent by registered post.

Order Date :- 7.3.2011

NS

 

 

 
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