Kusumveer Singh @ Kishanveer ... vs State Of U.P.
2011 Latest Caselaw 2376 ALL

Citation : 2011 Latest Caselaw 2376 ALL
Judgement Date : 30 June, 2011

Allahabad High Court

Kusumveer Singh @ Kishanveer ... vs State Of U.P. on 30 June, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14771 of 2011
 

 
Petitioner :- Kusumveer Singh @ Kishanveer Singh @ Kishan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Saghir Ahmad,Dileep Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up this case on 12.7.2011 as fresh along with Cr. Misc. Bail Application No. 16037 of 2011 showing the name of learned counsel for the parties.

Order Date :- 30.6.2011

Gss

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