Smt. Jadawati Devi vs State Of U.P.
2011 Latest Caselaw 2364 ALL

Citation : 2011 Latest Caselaw 2364 ALL
Judgement Date : 28 June, 2011

Allahabad High Court

Smt. Jadawati Devi vs State Of U.P. on 28 June, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14506 of 2011
 

 
Petitioner :- Smt. Jadawati Devi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Manish Tiwary,Ashwini Kumar Awasthi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri J.B.Singh on behalf of complainant is taken on record.

On the request made by learned counsel for the applicant put up this case as fresh on 4.7.2011.

Order Date :- 28.6.2011

Gss

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