Babu Khan vs State Of U.P.
2011 Latest Caselaw 2362 ALL

Citation : 2011 Latest Caselaw 2362 ALL
Judgement Date : 28 June, 2011

Allahabad High Court

Babu Khan vs State Of U.P. on 28 June, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14362 of 2011
 

 
Petitioner :- Babu Khan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Hemendra Pratap Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Supplementary affidavit filed today is taken on record.

Learned AGA prays for and is granted three weeks time to file counter affidavit.

List thereafter along with Cr. Misc. Bail Application No. 28272 of 2010.

Order Date :- 28.6.2011

Gss

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