Vinod vs State Of U.P.
2011 Latest Caselaw 2351 ALL

Citation : 2011 Latest Caselaw 2351 ALL
Judgement Date : 27 June, 2011

Allahabad High Court

Vinod vs State Of U.P. on 27 June, 2011

Bench: Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- CRIMINAL REVISION No. - 2441 of 2011
 

 
Petitioner :- Vinod
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- G.R.S. Pal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shyam Shankar Tiwari,J.

Learned counsel for the revisionist is directed to supply copy of the revision to the learned A.G.A.

Put up on 4.7.2011 as fresh. In the meantime, learned A.G.A. may file counter affidavit.

Order Date :- 27.6.2011

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