Anil Gond And Another vs State Of U.P.
2011 Latest Caselaw 2350 ALL

Citation : 2011 Latest Caselaw 2350 ALL
Judgement Date : 27 June, 2011

Allahabad High Court

Anil Gond And Another vs State Of U.P. on 27 June, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16136 of 2011
 

 
Petitioner :- Anil Gond And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sanjay Kumar Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Shashi Bhushan Kunwar on behalf of informant is taken on record.

Learned AGA and learned counsel for the complainant pray for and are granted three days time for filing counter affidavit.

List thereafter.

Order Date :- 27.6.2011

Gss

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