T.B. Krishna Rao vs State Of U.P. And Others
2011 Latest Caselaw 2344 ALL

Citation : 2011 Latest Caselaw 2344 ALL
Judgement Date : 23 June, 2011

Allahabad High Court

T.B. Krishna Rao vs State Of U.P. And Others on 23 June, 2011

Bench: Dilip Gupta, Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- SPECIAL APPEAL No. - 1158 of 2011
 

 
Petitioner :- T.B. Krishna Rao
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Azad Khan
 
Respondent Counsel :- C.S.C.,Amit Dubey
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Pankaj Mithal,J.

Learned Standing Counsel appears for respondent no. 1. Sri Amit Dubey appears for respondent nos. 2 to 5.

Learned counsel for the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List for admission/hearing thereafter.

Order Date :- 23.6.2011

Gss

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