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Bipin Kumar Yadav And Another vs State Of U.P. And Others
2011 Latest Caselaw 2343 ALL

Citation : 2011 Latest Caselaw 2343 ALL
Judgement Date : 22 June, 2011

Allahabad High Court
Bipin Kumar Yadav And Another vs State Of U.P. And Others on 22 June, 2011
Bench: Dilip Gupta, Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 34612 of 2011
 

 
Petitioner :- Bipin Kumar Yadav And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Arvind Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Pankaj Mithal,J.

As prayed by learned counsel for the petitioners, place it as fresh on 12.7.2011.

Order Date :- 22.6.2011

Gss

 

 

 
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