Smt. Preeti vs State Of U.P. And Others
2011 Latest Caselaw 2336 ALL

Citation : 2011 Latest Caselaw 2336 ALL
Judgement Date : 22 June, 2011

Allahabad High Court

Smt. Preeti vs State Of U.P. And Others on 22 June, 2011

Bench: Dilip Gupta, Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11214 of 2011
 

 
Petitioner :- Smt. Preeti
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Suresh Gupta
 
Respondent Counsel :- Govt. Advocate,Sujeet Kr. Singh
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Pankaj Mithal,J.

As prayed for by learned counsel for the petitioner, place this petition as fresh on 5th July, 2011.

Order Date :- 22.6.2011

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