Kamlesh Kumar vs State Of U.P.
2011 Latest Caselaw 2260 ALL

Citation : 2011 Latest Caselaw 2260 ALL
Judgement Date : 9 June, 2011

Allahabad High Court

Kamlesh Kumar vs State Of U.P. on 9 June, 2011

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 3435 of 2010
 

 
Petitioner :- Kamlesh Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Prashansa Singh,D.K.Misra,Dhirendra Kumar Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Devi Prasad Singh,J.

List in July, 2011 as prayed.

Order Date :- 9.6.2011

Rajneesh AR-PS)

Download the LatestLaws.com Mobile App