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St. John'S College vs State Of U.P. And Others
2011 Latest Caselaw 2254 ALL

Citation : 2011 Latest Caselaw 2254 ALL
Judgement Date : 8 June, 2011

Allahabad High Court
St. John'S College vs State Of U.P. And Others on 8 June, 2011
Bench: Arun Tandon, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 33938 of 2011
 

 
Petitioner :- St. John'S College
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Padmesh Jain,Mohit Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case on 7th July, 2011 before the appropriate Bench.

Order Date :- 8.6.2011

NS

 

 

 
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