The Most Rev. Samuel P. Prakash vs State Of U.P. And Others
2011 Latest Caselaw 2252 ALL

Citation : 2011 Latest Caselaw 2252 ALL
Judgement Date : 7 June, 2011

Allahabad High Court

The Most Rev. Samuel P. Prakash vs State Of U.P. And Others on 7 June, 2011

Bench: Arun Tandon, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 33799 of 2011
 

 
Petitioner :- The Most Rev. Samuel P. Prakash
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.K. Pandey,J.K. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case on 11th July, 2011.

Order Date :- 7.6.2011

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