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Smt. Mamta Rani & Others vs State Of U.P. & Others
2011 Latest Caselaw 2251 ALL

Citation : 2011 Latest Caselaw 2251 ALL
Judgement Date : 7 June, 2011

Allahabad High Court
Smt. Mamta Rani & Others vs State Of U.P. & Others on 7 June, 2011
Bench: Arun Tandon, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10626 of 2011
 

 
Petitioner :- Smt. Mamta Rani & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- C.B. Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case on 11th July, 2011.

Order Date :- 7.6.2011

NS

 

 

 
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