Kunal Traders Thru' Prop. Sri ... vs State Of U.P. & Others
2011 Latest Caselaw 2250 ALL

Citation : 2011 Latest Caselaw 2250 ALL
Judgement Date : 7 June, 2011

Allahabad High Court

Kunal Traders Thru' Prop. Sri ... vs State Of U.P. & Others on 7 June, 2011

Bench: Arun Tandon, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10641 of 2011
 

 
Petitioner :- Kunal Traders Thru' Prop. Sri Vasudeo Motwani & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Udai Chandani,Manoj Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case on 8th July, 2011.

Order Date :- 7.6.2011

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