Kashi Pd. Yadav [ P.I.L.] Civil vs The Registrar General The High ...
2011 Latest Caselaw 2237 ALL

Citation : 2011 Latest Caselaw 2237 ALL
Judgement Date : 3 June, 2011

Allahabad High Court

Kashi Pd. Yadav [ P.I.L.] Civil vs The Registrar General The High ... on 3 June, 2011

Bench: Uma Nath Singh, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 630 of 2011
 

 
Petitioner :- Kashi Pd. Yadav [ P.I.L.] Civil
 
Respondent :- The Registrar General The High Court Of Allahabad And Ors.
 
Petitioner Counsel :- Rohit Tripathi
 
Respondent Counsel :- Manish Kumar,Bireshwar Nath
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Dr. Satish Chandra,J.

Dismissed vide our order of date passed on separate sheets attached with Writ Petition NO. 1010(M/B) of 2011.

Order Date :- 3.6.2011

Irfan

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