Guddu @ Gajindra vs State Of U.P.
2011 Latest Caselaw 3295 ALL

Citation : 2011 Latest Caselaw 3295 ALL
Judgement Date : 29 July, 2011

Allahabad High Court

Guddu @ Gajindra vs State Of U.P. on 29 July, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9752 of 2011
 

 
Petitioner :- Guddu @ Gajindra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.S. Rajpoot
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Supplementary affidavit filed on behalf of the applicant is taken on record.

As requested, put up on 3rd August 2011 as fresh.

Order Date :- 29.7.2011

shailesh

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