Smt. Beena @ Beenu vs Ravindra Nath Srivastava
2011 Latest Caselaw 3289 ALL

Citation : 2011 Latest Caselaw 3289 ALL
Judgement Date : 29 July, 2011

Allahabad High Court

Smt. Beena @ Beenu vs Ravindra Nath Srivastava on 29 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL No. - 808 of 2005
 

 
Petitioner :- Smt. Beena @ Beenu
 
Respondent :- Ravindra Nath Srivastava
 
Petitioner Counsel :- Pankaj Kumar Srivastava,Neeraj Kumar Srivastava
 
Respondent Counsel :- Pankaj Naqvi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

This appeal was dismissed for default on 16.4.2011. The appellant has filed an application to recall this order.

The cause shown is sufficient. The order dated 16.4.2011 is recalled. The appeal is restored to its original number.

List this case in the next cause list before the appropriate Bench.

Order Date :- 29.7.2011

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