Citation : 2011 Latest Caselaw 3284 ALL
Judgement Date : 29 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- FIRST APPEAL FROM ORDER No. - 2196 of 2011 Petitioner :- The Oriental Insurance Co. Ltd. Respondent :- Smt. Ganga Dei And Others Petitioner Counsel :- Kuldip Shanker Amist Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
In this appeal, an interim order was passed on 5.7.2011. There is mistake in the order as well as in the memo of appeal. The counsel for the appellant has filed an application for correction of the same.
The counsel for the appellant is permitted to correct the same.
In the order dated 5.7.2011, for the word ' MACP No.2495 of 2007' the word 'MACP No. 495 of 2007' be read.
With these observation, the application is disposed of.
Order Date :- 29.7.2011
NS
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